- (1.) Report of the C.J.M.- Muzaffarnagar dated 18.04.2019 reflects that accused- respondent no.1- Abid- has expired 10-12 years ago.
(2.) In view of the report of C.J.M.- Muzaffarnagar dated 18.04.2019, this appeal stands abated qua accused- respondent no.1- Abid and is dismissed.
(3.) Now, this appeal qua the surviving respondent no.1- Amir- is for adjudication.;