JUDGEMENT
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(1.) Heard Shri Bhagwan Dutt Pandey, learned counsel for the petitioner and Shri Jagdish Singh Bundela, learned Standing Counsel for the State-respondents.
(2.) The petitioner is aggrieved by the cancellation of his candidature in the Ex-Servicemen category for appointment on the post of Constable in the Civil Police and PAC.
(3.) The petitioner applied for appointment on the post of constable in the Civil Police and the Provincial Armed Constabulary, in response to the recruitment proceedings initiated with advertisement dated 16.11.2018, under the Ex-Servicemen category.;
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