JUDGEMENT
J.J.MUNIR,J. -
(1.) In compliance with the order dated 1.10.2020, Bishank and Sumit, both sons of Amit Soni, have been produced before this Court, by Constable Raj Kumar Yadav (PNO no.182101843), posted at Police Station-Kotwali Nagar, Banda, District Banda, who has identified both the detenues before the Court.
(2.) This Court accordingly, proceeds to ascertain their stand in the matter:-
Q. Apka nam kya hai?
A. Bishank.
Q. Aapke pita ji ka nam?
A. Amit Soni.
Q. Aapki aayu?
A. 15 Saal.
Q. Aap kiske sath rahna chahati hain?
A. Maa ke paas.
Q. Aap apane pita ji ke pass kyon nahi rahana chahte; koi khaas vajah?
A. Kyoki vo maa ko mara karate the aur pita ji ko kai bar maine badi maa ke sath apattijanak sthiti me dekha.
Q. Aapka nam?
A. Sumit.
Q. Aapki aayu?
A. 14 saal.
Q. Aap parhte hain?
A. Haan.
Q. Kiss class me?
A. 9th
Q. Aap kiske pas rahana chahte hain?
A. Maa ke pass.
Q. Pita ji ke pass kyo nahi?
A. Kyo ki pita ji ma ke sath atyachar karte the aur badi maa ke sath galat harkate karte hua maine unhe kai bar pakada.
(3.) Heard Sri Rajesh Kumar Singh, learned counsel for the petitioners, Sri Devesh Misra, learned Counsel for the respondent no.4 and the learned A.G.A. on behalf of the State.;
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