Rahul Chaturvedi, J. - (1.) Heard Sri Saurabh Singh, learned counsel for the applicants, Ms. Sufia Saba, learned counsel for opposite party no. 2 and learned AGA for the State.
(2.) After exchange of pleadings between the parties, the matter riped up for final arguments.
(3.) The matter was heard at length and order was reserved to be dictated in Chamber.;