NARENDRA Vs. STATE OF U.P.
LAWS(ALL)-2020-5-21
HIGH COURT OF ALLAHABAD
Decided on May 29,2020

NARENDRA Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

HONBLE SANJAY KUMAR SINGH,J. - (1.) During lockdown period keeping in view the ( COVID-19) pandemic, this case has been listed today in my chamber under the order dated 22.05.2020 of Hon'ble the Chief Justice.
(2.) Mr. N.D. Rai, learned Additional Government Advocate has filed his written objection dated 28.5.2020, which is taken on record.
(3.) Perused the materials on record.;


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