VIVEK KUMAR SINGH,J. - (1.) Under the orders of Hon'ble The Chief Justice dated 4.4.2020 this bail application has been listed today in my chamber.
(2.) I myself have perused the bail application as well as the accompanying affidavit as well as annexures filed in support thereof.
(3.) A written submission sent from the office of the learned counsel for the applicant through e-mail, a hard copy of the same is taken on record.;