- (1.) Supplementary affidavits filed by the learned counsel for the complainant as well as by learned counsel for the applicant are taken on record.
(2.) Heard learned counsel for the applicant, learned A.G.A. as well as Sri Asit Ali, learned counsel for the complainant.
(3.) The applicant Mukesh Kumar Maurya has moved this bail application seeking bail in respect of his involvement in Case Crime No. 98 of 2015, under Sections 406 , 420 , 427 , 504 , 506 I.P.C, Police Station Jankipuram, District Lucknow.;