- (1.) Heard Sri Shyam Lal Yadav, learned counsel for the petitioners.
(2.) Smt. Praveen Shukla, learned Standing Counsel for respondent Nos.1 and 3, Sri Azad Rai, learned counsel for respondent No.2, and Sri Dharam Pal Singh, learned Senior Counsel assisted by Sri Harish Chandra Singh, learned counsel for the respondent Nos.4 and 9.
(3.) The petitioners have preferred the present writ petition with the prayer to quash the order dated 09.01.2020 passed by the member of Board of Revenue U.P. at Prayagraj in Case No.RES/1272/2018/Kaushambi (Harish Chand and others Vs. Shiv Singh and others).;