ALOK MATHUR,J. - (1.) Heard Sri Manish Kumar, learned Senior Advocate assisted by Sri Atul Dwivedi, learned counsel for the appellants as well as learned Standing Counsel for respondent nos. 1 and 2 and Sri Manish Mishra, learned counsel for respondent no. 3.
(2.) The instant Special Appeal has been preferred by the appellants being aggrieved by the judgement and order dated 18/08/2018 passed by the learned Single Judge in Writ Petition No.14139 (S/S) of 2018, whereby the writ petition filed by the appellants/petitioners has been dismissed.
(3.) The facts in brief are that the appellant no.1 was initially appointed on 01/10/1983 as PT Teacher in the Intermediate Wing governed by the U.P. Board and was confirmed on 28/05/1988. The appellant number 1 was promoted as Lecturer (Physical Education) on 27/04/1999.;