MANMOHAN RAI CHHABRA AND 5 OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
LAWS(ALL)-2020-7-100
HIGH COURT OF ALLAHABAD
Decided on July 06,2020

Manmohan Rai Chhabra And 5 Others Appellant
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondents

JUDGEMENT

DINESH KUMAR SINGH,J. - (1.) Heard learned counsel for the parties on the delay condonation application.
(2.) The reason for delay in filing the present revision has been explained in paragraph no. 7 of the accompanying affidavit.
(3.) The delay condonation application is allowed.;


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