PANKAJ BHATIA,J. - (1.) Heard Sri R.C. Singh, Senior Advocate, assisted by Sri Vipul Dubey, counsel for the petitioners and Sri J.S. Pandey, counsel for the respondents.
(2.) The present writ petition has been filed challenging the order dated 01.09.2007 passed by the Additional District Judge, Court No. 1, Agra in Civil Revision No. 10 of 2007.
(3.) The brief facts are as under:;