JUDGEMENT
Siddharth, J. -
(1.) Heard learned counsel for the applicants and learned AGA.
(2.) Perused the material on record.
(3.) The instant Anticipatory Bail Application has been filed with a prayer to grant an anticipatory bail to the applicants, namely, Bhura @ Brijesh Kumar and Pintu @ Ravi, in Case Crime No.92 of 2019, under Sections 354, 354C, 323, 504, 506 I.P.C , Police Station - Mahila Thana, District - Bareilly.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.