JUDGEMENT
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(1.) Heard Sri Vivek Raj Singh, learned Senior Advocate assisted by Sri Sarvesh Kumar Dubey for the petitioners, Sri Chetan Mittal for respondents no.2 to 4 and Sri Savitra Vardhan Singh for respondent no.1.
(2.) This writ petition has been filed by six young students who had taken the Entrance Exam/Selection Test held by Indian Institute of Management, Rohtak for admission to an Undergraduate and Post Graduate Course called the Integrated Programme of Management 2020 (hereinafter referred to as ''IPM').
(3.) Prayer as framed in the writ petition is for quashing of results dated 31.8.2020 announced by the respondent no.2 and for a mandamus to the respondent nos.2 to 4 to re-conduct the Entrance Exam for the said course in accordance with the guidelines released by the Ministry of Human Resources Development, Government of India and the UGC.;
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