BHRIGUNATH SINGH BALIKA JUNIOR HIGH SCHOOL Vs. RANJNA DEVI ASSTT. TEACHER
LAWS(ALL)-2020-1-164
HIGH COURT OF ALLAHABAD
Decided on January 09,2020

Bhrigunath Singh Balika Junior High School Appellant
VERSUS
Ranjna Devi Asstt. Teacher Respondents

JUDGEMENT

ANJANI KUMAR MISHRA,J. - (1.) Heard Shri J.P. Singh for the appellant and Shri A.K. Singh for the plaintiff-respondent no. 1.
(2.) Learned Standing Counsel has submitted that his file is not available and therefore, he is not in a position to assist the Court.
(3.) The instant second appeal, by the defendant, Committee of Management, Shri Bhrigunath Singh Balika Junior High School, Banbirpur, District Azamgarh, is directed against the judgment and decree of the lower appellate Court in a suit for declaration and injunction. The suit had been dismissed by the trial Court but has been decreed in appeal.;


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