ARUNA KORI Vs. STATE OF U.P.
LAWS(ALL)-2020-12-127
HIGH COURT OF ALLAHABAD
Decided on December 03,2020

Aruna Kori Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

Suneet Kumar, J. - (1.) Heard Sri Vijay Singh Gour, learned counsel for the applicant, learned Additional Government Advocate ('AGA') for the State and Sri Birendra Singh, learned counsel for opposite party no.3/informant.
(2.) Learned counsel for the applicant is permitted to make necessary corrections during the course of the day.
(3.) On the consent of the parties, both the aforesaid applications arising from the same case crime number, based on the same allegations, are being heard and decided together.;


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