GURMEJ SINGH Vs. RANJIT KAUR
LAWS(ALL)-2020-12-65
HIGH COURT OF ALLAHABAD
Decided on December 07,2020

GURMEJ SINGH Appellant
VERSUS
RANJIT KAUR Respondents

JUDGEMENT

VIVEK KUMAR BIRLA,J. - (1.) Heard Sri Pradeep Kumar, learned Senior Counsel assisted by Sri Onkar Nath Vishwakarma, learned counsel for the petitioners through video conferencing and Sri Arvind Srivastava along with Sri Arvind Kumar Tiwari, learned counsel for the caveator defendants-respondents and perused the record.
(2.) With the consent of learned counsel for the parties, present petition is being decided at this stage itself.
(3.) Present petition has been filed for setting aside the the order dated 27.8.2020 passed by District Judge, Pilibhit in Misc. Appeal No. 12 of 2020 (Ranjit Kaur and others vs. Gurmej Singh and others).;


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