J.J. Munir , J. - (1.) Heard Sri Kamlesh Kumar Singh, learned counsel for the applicant, Sri Shailendra Kumar Singh appearing on behalf of opposite party no.2 and Sri S.K. Pal, learned Government Advocate assisted by Sri Indrajeet Singh Yadav, learned A.G.A. appearing on behalf of the State.
(2.) Admit.
(3.) Sri S.K. Pal, learned Government Advocate assisted by Sri Indrajeet Singh Yadav, learned A.G.A. waives his right to file a counter affidavit, looking to the nature of the controversy involved.;