JUDGEMENT
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(1.) Heard Sri A.P. Singh, Senior Advocate, assisted by Sri Amrendra Pratap Singh, learned counsel for the appellants and Sri Gopal Kumar Srivastava, learned Standing Counsel for respondents State.
(2.) Since common question of law and facts are involved in the above-captioned special appeals, therefore, they are being decided by a common order.
(3.) The above-captioned intra Court appeals have been filed beyond time.;
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