NARESH @ RAM NARESH @ NARESH TIWARI Vs. STATE OF U.P.
LAWS(ALL)-2020-8-4
HIGH COURT OF ALLAHABAD
Decided on
August 13,2020
Naresh @ Ram Naresh @ Naresh Tiwari
Appellant
VERSUS
STATE OF U.P.
Respondents
JUDGEMENT
GOVIND MATHUR, J. -
(1.) Order on Criminal Misc. Exemption Application
(2.) For the reasons mentioned in the application, the exemption application is allowed.
(3.) Order on Criminal Misc. Anticipatory Bail Application.;
(2.) For the reasons mentioned in the application, the exemption application is allowed.
(3.) Order on Criminal Misc. Anticipatory Bail Application.;
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