HAZARI LAL SHYAM LAL STEELS PRIVATE LTD Vs. KANPUR NAGAR NIGAM
LAWS(ALL)-2020-12-148
HIGH COURT OF ALLAHABAD
Decided on December 24,2020

Hazari Lal Shyam Lal Steels Private Ltd Appellant
VERSUS
Kanpur Nagar Nigam Respondents

JUDGEMENT

Saumitra Dayal Singh, J. - (1.) The accompanying petition has been filed under Article 227 of the Constitution of India, during winter break.
(2.) Upon urgent mention made, the matter has been placed before me upon special bench constituted by Hon'ble The Chief Justice.
(3.) Accordingly, the application is disposed of. Re: Order on Petition ;


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