- (1.) Photo copy of Nikahnama of applicant Siftain Khan Qadri @ Sonu filed by learned counsel for applicants today in the Court is taken on record.
(2.) The two applications u/s 482 Cr.P.C . have been moved by two accused (father and son) separately, which were heard together and are being disposed of by one and the same order.
(3.) Heard Sharib Salaman Ahmad Ansari learned counsel for applicants, Shri Vinod Singh learned counsel for opposite party no.2, learned A.G.A. for State and perused the record.;