Rakesh Srivastava, J. - (1.) In Re:- C.M. Application No. 57454 of 2019 1. Heard Sri Sunil Kumar Singh, learned counsel for the petitioner.
(2.) This is an application by the petitioner-applicant for amendment of the judgment and order dated 12.02.2018 passed by this Court in the above mentioned writ petition.
(3.) It appears that the petitioner had filed a Regular Suit No. 85 of 2007 for permanent injunction against the private respondent before the Court of Civil Judge (Junior Division), Kadipur, District Sultanpur.;