MOHAMMAD SHOEB KHAN Vs. STATE OF U.P.
LAWS(ALL)-2020-6-54
HIGH COURT OF ALLAHABAD
Decided on June 12,2020

Mohammad Shoeb Khan Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) The Court convened through video conferencing.
(2.) Heard Shri Rahul Mishra, learned counsel for the petitioners-appellants and Shri Ramanand Pandey, learned Standing Counsel for State respondents. Shri Ashok Khare, learned Senior Counsel assisted by Shri Gautam Baghel appears for Committee of Management, Mirza Anwar Beg Inter College, Userahta, Shahganj, Jaunpur through its Manager.
(3.) With the consent of parties, all the special appeals are being decided by this common judgment.;


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