JUDGEMENT
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(1.) Power filed today by Sri Chandan Srivastava on behalf of respondent no.7 is taken on record.
(2.) Heard learned counsel for the petitioner, learned Standing Counsel for the State respondents and Sri Chandan Srivastava for respondent no.7.
(3.) This petition has been filed, praying for quashing of the order dated 22.8.2019 passed in Case nos.414 and 1819 by the Consolidation Officer (New Gonda).;
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