RAM SHANKAR Vs. D.D.C. AND OTHERS
LAWS(ALL)-2020-2-120
HIGH COURT OF ALLAHABAD
Decided on February 12,2020

RAM SHANKAR Appellant
VERSUS
D.D.C. And Others Respondents

JUDGEMENT

- (1.) This is an application for substitution of respondent no. 5/3, who has died.
(2.) Notice was issued on this application. None has appeared to oppose the substitution application.
(3.) At present, no objection appears to exist to the said application.;


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