SHAKIB HASAN AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
LAWS(ALL)-2020-7-80
HIGH COURT OF ALLAHABAD
Decided on July 10,2020

Shakib Hasan And 2 Others Appellant
VERSUS
State of U.P. and another Respondents

JUDGEMENT

MANJU RANI CHAUHAN,J. - (1.) This application u/s 482 Cr.P.C . has been filed against the order dated 04.03.2020 passed by the learned Additional Sessions Judge, Court No. 1, Fatehpur in Sessions Trial No. 351 of 2017 (State Vs. Shahid Hasan and others) arising out of Case Crime No. 237 of 2017, under Sections 308 , 323 , 325 , 504 and 506 I.P.C., Police Station- Thariyaon, District- Fatehpur.
(2.) Heard learned counsel for the applicants as well as learned A.G.A for the State.
(3.) Entire record has been perused.;


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