KANT MISHRA Vs. STATE OF U.P.
LAWS(ALL)-2020-11-114
HIGH COURT OF ALLAHABAD
Decided on November 18,2020

KANT MISHRA Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

Alok Mathur, J. - (1.) Notices were issued to respondent No. 2 by the earlier order of this Court dated 25.07.2018.
(2.) Office has reported by its report dated 27.09.2018 that notices have been served personally.
(3.) The service on respondent No. 2 is sufficient.;


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