GRAM SABHA GOOMA FATIMA JOT Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALRAMPUR AND ORS.
LAWS(ALL)-2020-1-429
HIGH COURT OF ALLAHABAD
Decided on
January 06,2020
Gram Sabha Gooma Fatima Jot
Appellant
VERSUS
Deputy Director Of Consolidation Balrampur And Ors.
Respondents
JUDGEMENT
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(1.) The matter has been listed peremptorily today.
(2.) None appears on behalf of the petitioner.
(3.) There is no request for the adjournment either.;
(2.) None appears on behalf of the petitioner.
(3.) There is no request for the adjournment either.;
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