JUDGEMENT
Om Prakash,J. -
(1.) Certified copy of the divorce decree filed today is taken on record.
(2.) On the request of learned counsel for the parties both the applications are being decided finally.
(3.) Heard Sri Ramanuj Tripathi, learned counsel for the applicants, Sri Munna Lal, learned Advocate holding brief of Sri Pramod Kumar Srivastava, learned counsel appearing for the opposite party no. 2, learned A.G.A. and perused the entire record.;
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