HONBLE AJIT KUMAR,J. - (1.) This bail application has been taken up during lock-down period as an urgent one.
(2.) Perused the records.
(3.) The applicant is seeking bail in connection with Case Crime No.- 938 of 2019 under Sections 420, 467, 468, 471 I.P.C., Police Station- Civil Lines, District Rampur.;