KARUNESH SINGH PAWAR,J. - (1.) Counter affidavit filed today in Court by learned Additional Government Advocate is taken on record.
(2.) Rejoinder affidavit filed by learned counsel for the applicant too is taken on record. Heard learned counsel for the applicant, learned Additional Government Advocate for the State and perused the record.
(3.) Prosecution story is that the complainant on the information received arrested the applicant along with three persons on 3.11.2019. Learned counsel for the applicant submits that the applicant was personally searched and from his jacket, 1.400kg charas was recovered. ;