HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. ANIL CHAUHAN
LAWS(ALL)-2020-12-156
HIGH COURT OF ALLAHABAD
Decided on December 23,2020

HIGH COURT OF JUDICATURE AT ALLAHABAD Appellant
VERSUS
Anil Chauhan Respondents

JUDGEMENT

Piyush Agrawal, J. - (1.) Mr. A.K. Rai, learned Additional Chief Standing Counsel and Mr. Rajeev Singh, learned Standing Counsel appear on behalf of respondent nos. 2 to 4.
(2.) An application is preferred to have leave to appeal the order dated 3rd December, 2020 passed by learned Single Bench in Writ-C No. 20644 of 2020 directing the office of this Court to necessitate for order sheet in all such matters where prayer for direction for expeditious disposal is made before the authorities.
(3.) Leave granted.;


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