Yogendra Kumar Srivastava, J. - (1.) The appeal is reported to be beyond time by 211 days. Delay in filing the special appeal has been sufficiently explained.
(2.) Heard Sri Ashish Kumar Ojha, learned counsel for the appellant and learned Standing Counsel appearing for the State respondents.
(3.) In the interest of justice, we deem it appropriate to condone the delay in filing the special appeal.;