JUDGEMENT
VIVEK CHAUDHARY,J. -
(1.) Sri Shailendra Singh Chauhan, Advocate has filed vakalatnama on behalf respondent no.3 and 4 today and the same is taken on record.
(2.) Heard learned counsel for petitioner, Sri Alok Sharma, learned Addl. Chief Standing Counsel for the Respondent Nos. 1 and 2 and Sri Shailendra Singh Chauhan, learned counsel for the respondent Nos. 3 and 4.
(3.) The subject matter of the present writ petition broadly relates to the regularization of services of the petitioners on the Group 'D' posts.;
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