ABDUL MOIN,J. - (1.) Heard. At the very outset, Sri Shiv Raj Mohan Nigam, learned counsel for the petitioner, made a request that he is unable to see clearly as such his friend,colleague and Advocate Sri H.M. Mathur be permitted to argue the matter on his behalf.
(2.) Accordingly, seeing the personal difficulty of Sri Nigam, this Court permitted Sri H.M. Mathur, Advocate, to argue the matter.
(3.) Heard Sri Shiv Raj Mohan Nigam, learned counsel for the petitioner, and Sri H.M. Mathur, Advocate, who has assisted the learned counsel for the petitioner.;