JUDGEMENT
SANJAY KUMAR SINGH,J. -
(1.) Supplementary affidavit dated 04.07.2020 filed today on behalf of revisionist is taken on record.
(2.) As per office report dated 10.07.2020, notice has been served personally upon opposite party No.2, but no one is present on behalf of opposite party No.2.
(3.) Heard learned counsel for the revisionist and learned Additional Government Advocate representing the State of U.P. and perused the record of the case.;
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