LAXMI NARAYAN CHAUDHARI AND ORS. Vs. STATE OF U.P.
LAWS(ALL)-2010-11-306
HIGH COURT OF ALLAHABAD
Decided on
November 22,2010
Laxmi Narayan Chaudhari and Ors.
Appellant
VERSUS
STATE OF U.P.
Respondents
JUDGEMENT
Vinod Prasad, J. -
(1.) Heard Sri S.A. Imam, learned Counsel for the appellants and the learned A.G.A.
(2.) Admit.
(3.) Summon the trial court record.;
(2.) Admit.
(3.) Summon the trial court record.;
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