JUDGEMENT
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(1.) Heard the counsel for the appellant Sri Manish Kumar, Sri
H.P. Srivastava for the State and Sri Ram Prakash for respondent No. 4.
(2.) The appellant, Santosh Kumar Rai, is presently posted as Station House
Officer in the Fire Department in district Barabanki. The respondent No. 4 is a
Sepoy working under him. The respondent No. 4 was placed under suspension
for alleged misconduct and thereafter during suspension, an order has been passed
transferring him from Barabanki to Shahjahanpur.
(3.) Feeling aggrieved, the respondent filed the present writ petition challenging
the order of transfer on various grounds.;
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