- (1.) Sri Alok Srivastava, Advocate files Vakalatnama on behalf of opposite party No.2, which is taken on record.
(2.) Learned counsel for the petitioners files supplementary affidavit, which is also taken on record.
(3.) Heard learned counsel for the petitioners, learned A.G.A for the State and learned counsel for the complainant as well as perused the documents available on record.;