JUDGEMENT
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(1.) The petitioners have sought the quashing of the order dated 22nd March, 2010 passed by the Secretary, Board of High School & Intermediate Education, Allahabad (hereinafter referred to as the 'Secretary') by which re-examination of Hindi and Mathematics Papers of the High School Examination pertaining to certain 'Vitta Vihin' Institutions of District Ghazipur has been ordered.
(2.) The said examinations of Hindi Paper I and Hindi Paper II were held on 6th March, 2010 while examination of Mathematics Paper I and II were held on 10th March, 2010 and 13th March, 2010 respectively.
(3.) Learned Counsel for the petitioners has pointed out that the order dated 22nd March, 2010 was also under challenge in Writ Petition No. 18050 of 2010 that had been filed by 65 Institutions and the said petition was allowed by the judgment and order dated 21st May, 2010.;
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