- (1.) The present writ petition has been filed by the petitioner making the following prayers: (A) Issue a writ, order or direction in the nature of mandamus directing the respondent No. 2, to grant approval to the appointment of petitioner as Sanskrit Lecturer on honorarium basis and permit the petitioner to continue in the aforesaid institution as Sanskrit Lecturer till the regularly selected candidates is made by the U. P. Higher Education Commission on their post. (B) Issue a writ, order or direction in the nature of mandamus directing the respondents to paid honorarium basis to the petitioner admissible to the post regularly month to month and arrear also paid from the date of joining w.e.f. 24.11.2009 in Raja Harpal Singh Post Graduate College, Singramau, Jaunpur. (C) Issue any other suitable order or direction, which this Hon'ble Court may deem fit and proper under the facts and circumstances of the case. (D) Award the cost of the petition, in favour of the petitioner.
(2.) From the averments made in the writ petition, it appears that an Advertisement dated 29.10.2009 (Annexure-3 to the writ petition) was issued by the Manager, Raja Harpal Singh Post Graduate College, Singramau, Jaunpur in the daily Newspaper 'Dainik Manyawar' and the daily Newspaper 'Janvarta' inviting applications for appointment on the posts of Lecturer in various subjects including Sanskrit on honorarium' basis. The petitioner submitted her application dated 12.11.2009 for appointment on honorarium basis on the post of Lecturer in Sanskrit.
(3.) It is further averred in paragraph 10 of the writ petition that the petitioner was selected for appointment on honorarium basis on the post of Lecturer in Sanskrit.;