JUDGEMENT
Rajesh Dayal Khare,J. -
(1.) LIST revised none appears to press this application on behalf of applicant.
(2.) THIS case is listed peremptorily today. Heard learned A.G.A. for the State.
(3.) VIDE order dated 16.11.1999 another Bench of this Court had granted time to the learned A.G.A. to file counter affidavit and in the meantime stayed the proceedings of Criminal Misc. Case No. 02 of 1999, pending before learned Special Judge (E.C.Act), District Moradabad for a period of three months. Counter affidavit on behalf of State has been filed after service upon the learned Counsel for the applicant on 09.12.199 but till date no rejoinder affidavit has been filed.;
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