STATE OF U.P. AND ANR. Vs. KUNWAR PAL SINGH AND ANOTHER
LAWS(ALL)-2010-10-435
HIGH COURT OF ALLAHABAD
Decided on October 20,2010

State of U.P. and Anr. Appellant
VERSUS
Kunwar Pal Singh And Another Respondents

JUDGEMENT

S.U. Khan, J. - (1.) Inspite of sufficient service no one has appeared on behalf of respondent No. 1 -workman in each writ petition
(2.) heard Shri S.P. Mishra, learned standing counsel for the petitioners -State and Forest Range Officer, Sardhana. Meerut
(3.) These writ petitions are directed against the orders dated 19.9.1996 passed by Presiding Officer (1st), Uttar Pradesh. Meerut in Misc case nos 49, 161, 158,160, 159 all of 1994 respectively The cases were instituted under Sec. 33C(2) of Industrial Disputes Act.;


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