JUDGEMENT
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(1.) Heard learned counsel for the parties.
(2.) The petitioner claiming to be senior most teacher in the college had earlier
approached this Court in Writ Petition No. 54129 of 2009 claiming to be senior to
Shri kuldeep Bhargava to officiate as Principal of the college. The writ petition
was disposed of with directions to approach the Vice-Chancellor under Statute
17.15 of the First Statutes of Agra University, for the matter to be decided by a
reasoned order and thereafter, if any person was aggrieved, to approach the
Executive Council of the University within 60 days.
(3.) The Vice-Chancellor has decided and rejected the representation. He has
found that Dr. Kuldeep Bhargava- respondent No. 5 is senior to Shri Sudhir Kumar
Saxena-the petitioner and has given reasons in his order.;
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