MUNESHWAR Vs. SPECIAL JUDGE, BARABANKI
LAWS(ALL)-2010-10-257
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on October 19,2010
MUNESHWAR
Appellant
VERSUS
SPECIAL JUDGE, BARABANKI
Respondents
JUDGEMENT
- (1.) Matter is taken in the revised cause list.
(2.) None present on behalf of the Respondents.
(3.) Heard Sri Usman Siddiqui, learned Counsel for the Petitioner.;
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