HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DIWAKAR SINGH
LAWS(ALL)-2010-10-28
HIGH COURT OF ALLAHABAD
Decided on October 07,2010

HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD Appellant
VERSUS
DIWAKAR SINGH Respondents

JUDGEMENT

- (1.) These are two Special Appeals, i.e., 387 of 2010 and 388 of 2010 which were shown in the Computer List for being heard and thus in presence of counsel for both sides, as requested by them, both appeals were taken up for hearing.
(2.) Sri Neeraj Upadhyay, learned advocate and Sri K. R. Sirohi, learned senior advocate appeared for the Appellant in both appeals and Sri Yashwant Singh, learned advocate appeared for the Respondent side in both matters.
(3.) It is to be mentioned here that Sri Yashwant Singh, learned advocate is the counsel in both writ petitions, i.e., Writ Petition Nos. 7212 of 2010 and 10196 of 2010 against which present appeals arises.;


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