- (1.) Heard the counsel for the Petitioner Sri O.P. Srivastava, Sri D.K. Upadhyaya, learned Chief Standing Counsel for the State and Dr. L.P. Misra for private Respondent No. 4.
(2.) Learned Counsel for the Respondents submitted that they would not like to file counter-affidavit and that since only legal question is involved, the matter may be finally heard and decided.
(3.) An interim order is continuing in the present case.;