JUDGEMENT
VEDPAL,J. -
(1.) PETITION under Article 226 of the Constitution of India is against the Tribunal's judgement by which Tribunal had allowed the claim petition directing the petitioner to reconsider the claim of claimant respondent for out of turn promotion from the post of Sub-Inspector to the post of Inspector. Brief matrix of the case is discussed hereinafter.
(2.) THE claimant respondent is Sub Inspector of U.P. Police was Incharge of Special Operation Group Police (in short hereinafter referred as SOG). On 17.4.2000 after receiving information with regard to arrival of two terrorist/hardened criminal two teams were constituted to apprehend them. One headed by claimant respondent and the other by Shri P.C.Sharma, near Green Park in Kanpur Nagar. Both the team entered into encounter with the terrorist. The team led by the claimant respondents Shri S.S.Solanki had successfully prevented to run away one of terrorist during encounter. Thus one out of two terrorist was killed. An FIR dated 18.4.2000 was lodged by Shri P.C.Sharma. In the FIR role of team led by the claimant respondents has been narrated as under:- @Hindi@
For the aforesaid act of bravery SSP Kanpur Nagar recommended for out of turn promotion. The recommendation of SSP Kanpur was placed before the Committee consisting of DIG of the Range and two other officers. The Committee was agreed with the recommendation of SSP Kanpur and sent the proposal to Director General of Police for out of turn promotion through IG Zone. IG Zone being agreed with the proposal had forwarded the same to the State Government.
(3.) THE report of the Committee was not accepted by DGP on 1.8.2006 in terms of report of State Level Committee. Feeling aggrieved with the order passed by the DGP, the claimant respondents had filed Writ Petition No. 7212 (SS) of 2006 by order dated 17.1.2007. High Court had quashed the decision of Committee dated 5.7.2006 along with consequential order dated 1.8.2006 passed by the DGP and directed to reconsider the claimant's case for out of turn promotion.;
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