JUDGEMENT
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(1.) Learned Standing Counsel appears for respondent Nos. 1 and 2. Shri V.P. Varshney appears for the respondent No. 3. The respondents are allowed four weeks' time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
(2.) List on 13.9.2010.
(3.) The amendment application is allowed.;
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