RAM PYAREY SHUKLA Vs. GRAM SABHA MANGAL PUR KUSARI AND ANOTHER
LAWS(ALL)-2010-4-417
HIGH COURT OF ALLAHABAD
Decided on April 22,2010

RAM PYAREY SHUKLA Appellant
VERSUS
Gram Sabha Mangal Pur Kusari And Another Respondents

JUDGEMENT

Rakesh Sharma, J. - (1.) Heard.
(2.) Cause shown is sufficient.
(3.) The restoration/recall application is allowed. The order dated 9.9.1997 is recalled and the writ petition is restored to its original number.;


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